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[Cites 0, Cited by 0] [Section 5(2)] [Section 5] [Entire Act]

Telecom Regulatory Authority Of India - Subsection

Section 5(2)(b) in The Telecom Consumers Protection and Redressal of Grievances Regulations, 2007

(b)where no parameter or time limit has been specified in these regulations or any other regulations made under the Act for redressal of any grievance, all such complaints shall be redressed within seven days from the date of registration of complaint;