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[Cites 0, Cited by 0] [Section 6(2)] [Section 6] [Entire Act]

State of West Bengal - Subsection

Section 6(2)(a) in West Bengal Ground Water Resources (Management, Control and Regulation) Act, 2005

(a)take into consideration every aspect to manage the ground water resources in West Bengal including issuing of certificate of registration or permit in accordance with the provision of the Act;