Rajasthan High Court - Jodhpur
Ramavtar Sharma vs Mr. Ravi Shankar Srivastav on 19 February, 2021
Author: Dinesh Mehta
Bench: Dinesh Mehta
HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR S.B. Writ Contempt No. 647/2020 Ramavtar Sharma
----Petitioner Versus Mr. Ravi Shankar Srivastav
----Respondent For Petitioner(s) : Mr. Dev Anand Solanki JUSTICE DINESH MEHTA Order 19/02/2021 Issue notice to respondent No.4, returnable within six weeks.
(DINESH MEHTA),J 65-Amar/-
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