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Rajasthan High Court - Jodhpur

Ramavtar Sharma vs Mr. Ravi Shankar Srivastav on 19 February, 2021

Author: Dinesh Mehta

Bench: Dinesh Mehta

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR S.B. Writ Contempt No. 647/2020 Ramavtar Sharma

----Petitioner Versus Mr. Ravi Shankar Srivastav

----Respondent For Petitioner(s) : Mr. Dev Anand Solanki JUSTICE DINESH MEHTA Order 19/02/2021 Issue notice to respondent No.4, returnable within six weeks.

(DINESH MEHTA),J 65-Amar/-

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