Section 58(1)(b) in Mizoram Liquor (Prohibition and Control) Act, 2014

[Cites 0, Cited by 0] [Section 58(1)] [Section 58] [Entire Act]

State of Mizoram - Subsection

Section 58(1)(b) in Mizoram Liquor (Prohibition and Control) Act, 2014

(b)sells or delivers any liquor to any person apparently under the age of eighteen years, whether for consumption by such person or by any other person, and whether for consumption on or off the premises of such vendor, or

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State of Mizoram - Subsection

Section 58(1)(b) in Mizoram Liquor (Prohibition and Control) Act, 2014