Section 8(2)(b) in The Orissa Reservation of Vacancies in Posts and Services (for Scheduled Castes and Scheduled Tribes) Rules, 1976

[Cites 0, Cited by 0] [Section 8(2)] [Section 8] [Entire Act]

(b)a consolidated statement in the Form given in Appendix IV in respect of all offices under its control including its own;

Legal Document View