Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 1] [Section 75(5)] [Section 75] [Entire Act] State of Tamilnadu - Subsection Section 75(5)(b) in The Tamil Nadu Co-Operative Societies Act, 1983 (b)Where the order appealed against is that of the Registrar for the State, the appeal under sub-clause (a) shall lie to the Government: