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State of Tamilnadu - Section

Section 12 in Tamil Nadu Dr. M.G.R. Medical University Chennai (Affiliation of Dental Colleges) Statutes

12.

The applicant Trust/Society, after fulfilling the conditions stipulated in the above statute, shall intimate the fact to the University in writing along with the Demand Draft for a sum of Rs. 10,000 (Rupees ten thousand only) or such amount as may be prescribed by the Governing Council, from time to time towards the inspection fee payable to the University and shall request the University to depute its inspection commission,