Section 2(e) in Goa (Regulation of Land Development and Building Construction) Act, 2008
(e)"land development" with it's grammatical variations and cognate expressions, means the carrying out of building, engineering, change on the face of land, mining, quarrying or other operations in or on or over or under the land, or the making of any material change in any building or land, or in the use of any building or land, and includes sub-division or amalgamation of land;
