Section 2(b) in Telangana (Regulation of Appointments To Public Services and Rationalisation of Staff Pattern And Pay Structure) Act, 1994
(b)a Mandal Praja Parishad or a Zilla Praja Parishad established under the [Andhra Pradesh Mandala Praja Parishads, Zilla Praja Parishads and Zilla Pranalika and Abhivrudhi Sameeksha Mandals Act, 1986(Act 31 of 1986)] [Now see the provisons under the Telangana Panchayat Raj Act, 2018 (Act No.5 of 2018).].
