Delhi High Court - Orders
Dr. Venkatesh Vinod Yadav vs National Medical Commission And Anr on 25 October, 2021
Author: Prateek Jalan
Bench: Prateek Jalan
$~1633-1634 (2021 Cause List)
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(C) 9291/2021
DR. VENKATESH VINOD YADAV ..... Petitioner
Through: Mr. Manish Kumar, Advocate
versus
NATIONAL MEDICAL COMMISSION
AND ANR . ..... Respondent
Through: Mr. T. Singhdev, Ms. Michelle B.
Das for R-1/NMC, Advocates.
Mr. Kirtiman Singh Advocate with
Mr. Waize Ali Noor, Mr. Taha
Yasin, Advocates for NBE
+ W.P.(C) 9428/2021
DR. SANDIP RATAN PATIL ..... Petitioner
Through: Mr. Manish Kumar, Advocate
versus
NATIONAL MEDICAL COMMISSION AND
ANR & ANR. ..... Respondent
Through: Mr. T. Singhdev, Ms. Michelle B.
Das for R-1/NMC, Advocates.
Mr. Kirtiman Singh Advocate with
Mr. Waize Ali Noor, Mr. Taha
Yasin, Advocates for NBE.
CORAM:
HON'BLE MR. JUSTICE PRATEEK JALAN
ORDER
% 25.10.2021 The proceedings in the matter have been conducted through hybrid Signature Not Verified Digitally signed By:SHITU NAGPAL Signing Date:26.10.2021 10:32:01 W.P.(C) 9291/2021 & connected matter. Page 1 of 2 mode [physical and virtual hearing].
1. Mr. T. Singhdev, learned counsel for the National Medical Commission ["NMC"], states that the grievance of the petitioners are being considered by the Post Graduate Medical Education Board ["the Board"] of the NMC today.
2. At his request, one week's time is granted to place the decision of the Board on record.
3. List on 09.11.2021.
PRATEEK JALAN, J OCTOBER 25, 2021 'bp'/ Signature Not Verified Digitally signed By:SHITU NAGPAL Signing Date:26.10.2021 10:32:01 W.P.(C) 9291/2021 & connected matter. Page 2 of 2