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Delhi High Court - Orders

Dr. Venkatesh Vinod Yadav vs National Medical Commission And Anr on 25 October, 2021

Author: Prateek Jalan

Bench: Prateek Jalan

                    $~1633-1634 (2021 Cause List)
                    *    IN THE HIGH COURT OF DELHI AT NEW DELHI

                    +            W.P.(C) 9291/2021
                                 DR. VENKATESH VINOD YADAV                    ..... Petitioner
                                                  Through: Mr. Manish Kumar, Advocate
                                                         versus

                                 NATIONAL MEDICAL COMMISSION
                                 AND ANR .                               ..... Respondent
                                             Through: Mr. T. Singhdev, Ms. Michelle B.
                                                      Das for R-1/NMC, Advocates.
                                                      Mr. Kirtiman Singh Advocate with
                                                      Mr. Waize Ali Noor, Mr. Taha
                                                      Yasin, Advocates for NBE

                    +            W.P.(C) 9428/2021
                                 DR. SANDIP RATAN PATIL                    ..... Petitioner
                                                  Through: Mr. Manish Kumar, Advocate

                                                         versus

                                 NATIONAL MEDICAL COMMISSION AND
                                 ANR & ANR.                             ..... Respondent
                                             Through: Mr. T. Singhdev, Ms. Michelle B.
                                                      Das for R-1/NMC, Advocates.
                                                      Mr. Kirtiman Singh Advocate with
                                                      Mr. Waize Ali Noor, Mr. Taha
                                                      Yasin, Advocates for NBE.


                    CORAM:
                    HON'BLE MR. JUSTICE PRATEEK JALAN

                                                 ORDER

% 25.10.2021 The proceedings in the matter have been conducted through hybrid Signature Not Verified Digitally signed By:SHITU NAGPAL Signing Date:26.10.2021 10:32:01 W.P.(C) 9291/2021 & connected matter. Page 1 of 2 mode [physical and virtual hearing].

1. Mr. T. Singhdev, learned counsel for the National Medical Commission ["NMC"], states that the grievance of the petitioners are being considered by the Post Graduate Medical Education Board ["the Board"] of the NMC today.

2. At his request, one week's time is granted to place the decision of the Board on record.

3. List on 09.11.2021.

PRATEEK JALAN, J OCTOBER 25, 2021 'bp'/ Signature Not Verified Digitally signed By:SHITU NAGPAL Signing Date:26.10.2021 10:32:01 W.P.(C) 9291/2021 & connected matter. Page 2 of 2