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[Cites 0, Cited by 0] [Section 31] [Entire Act]

State of Bihar - Subsection

Section 31(1) in Bihar Land Tribunal Rules, 2010

(1)Need-based posts for the Tribunal shall be created by the State Government. The following posts may be included in need-based posts:-Secretary, Special Secretary, Additional Secretary, Joint Secretary, Deputy Secretary, Under Secretary, Section Officers, Assistants, Upper Division Clerks, Lower Division Clerks, Peshkars, Accountant, Daftari, process Peon, Peons, Sweepers etc.