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Madhya Pradesh High Court

Hemant Sharma vs Om Prakash Sharma on 25 August, 2023

Author: Sanjeev S Kalgaonkar

Bench: Sanjeev S Kalgaonkar

                                                               1
                                         IN THE HIGH COURT OF MADHYA PRADESH
                                                      AT GWALIOR
                                                        CRR No. 259 of 2015
                                             (HEMANT SHARMA Vs OM PRAKASH SHARMA AND OTHERS)

                            Dated : 25-08-2023
                                    Shri Romesh Pratap Singh, learned counsel for the petitioner.

                                    Ms. Kalpana Parmar, learned Panel Lawyer for the State.
                                    Shri Munna Lal Tomar, learned counsel for the respondent Nos.1 to 3.

Heard on IA No.14880/2022.

Learned counsel for the respondents submits that respondent No.1 - Om Prakash Sharma has died on 01.05.2021 and respondent No.3 - Yashvant Sharma has died on 10.05.2018. Application is supported by an affidavit of Lalta Prasad and the death certificate of respondent Nos. 1 and 3 - Om Prakash Sharma and Yashvant Sharma.

Learned counsel for the State is requested to verify factum of death of concerned respondents.

List the matter after two weeks.

(SANJEEV S KALGAONKAR) JUDGE Vijay Signature Not Verified Signed by: VIJAY TRIPATHI Signing time: 25-08-2023 04:36:55 PM