Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 70(2)] [Section 70] [Entire Act]

State of Gujarat - Subsection

Section 70(2)(b) in Gujarat Minor Mineral Concession Rules, 2017

(b)The over burden dump shall be properly secured to prevent the degradation of the surrounding land or silting of water courses.