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[Cites 0, Cited by 0] [Section 61(10)] [Section 61] [Entire Act]

State of West Bengal - Subsection

Section 61(10)(r) in The West Bengal Factories Rules, 1958

(r)Every exit doorway shall open into an enclosed stairway, a horizontal exit. on a corridor or passageway providing continuous and protected means [of egress.] [Substituted by W. B. Factories (Amendment) Rules, 1991 dated 27.11.1991]