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State of Rajasthan - Section

Section 274 in The General Rules (Civil), 1986

274. Receiving Officer's Report.

- The Receiving Officer of the court to whom application is made shall then report as to the particulars required in column 8 of the form of the Repayment Application and shall sign the same. The Receiving Officer before making his report shall carefully ascertain whether or not there is any attachment or stop order affecting the money.