Calcutta High Court
Uco Bank vs Precision Engineering Systems on 10 February, 2014
Author: Debangsu Basak
Bench: Debangsu Basak
ORDER SHEET
C.S. No. 292 of 1987
IN THE HIGH COURT AT CALCUTTA
ORDINARY ORIGINAL CIVIL JURISDICTION
ORIGINAL SIDE
UCO BANK
Versus
PRECISION ENGINEERING SYSTEMS
BEFORE:
The Hon'ble JUSTICE DEBANGSU BASAK
Date: 10th February, 2014.
Appearance:
Mr. Debdutta Sen, Adv.
... for the plaintiff The Court: Mr. Debdutta Sen, learned Advocate appeared for the plaintiff. He submitted that a date may be fixed for the purpose of hearing. Since the original papers are not available, the plaintiff will reconstruct the pleadings and prepare the Judge's Brief of Documents and submit the same on the next date of hearing.
Let the suit appear for hearing on February 19, 2014.
(DEBANGSU BASAK, J.) sg2