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[Cites 0, Cited by 0] [Section 25(5)] [Section 25] [Entire Act]

State of Tamilnadu - Subsection

Section 25(5)(a) in Tamil Nadu Farmers' Management of Irrigation Systems Rules, 2002

(a)Where a member has defaulted in payment of such levy levied by a Farmers' Organisation, the Managing Committee shall prepare a list of defaulters along with the amount due.