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[Cites 0, Cited by 0] [Section 49] [Entire Act]

State of Puducherry - Subsection

Section 49(2) in Pondicherry Excise Act, 1970

(2)Every Excise Officer shall be bound to give immediate information either to his immediate official, superior or to an Excise Inspector, of all breaches of any of the provisions of this Act, which may come to his knowledge under sub-section (1) or otherwise.