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[Cites 11, Cited by 0]

Calcutta High Court (Appellete Side)

43/144/147/148/149/427/326/376/511/34 ... vs In Re: Sekh Kabirul @ Sk. Kabirul on 17 January, 2023

17.01.2023 Sl. No.11 akd [Adjourned] C. R. M. (DB) 57 of 2023 In Re: An application for bail under Section 439 of the Code of Criminal Procedure filed on 22.12.2022 in connection with CBI/SCB/Kolkata Case No. RC0562021S0051 dated 16.12.2021 under Sections 143/144/147/148/149/427/326/376/511/34 of the Indian Penal Code.

And In Re: Sekh Kabirul @ Sk. Kabirul ... ... Petitioner Mr. Soumyajit Das Mahapatra Mr. Kunal Ganguly ... ... for the petitioner Mr. Dhiraj Trivedi .. Dy Addl. Solicitor General of India Mr. Amajit De ... ... for the CBI On the prayer of the CBI, let the matter appear under the same heading on 24.01.2023.

(Ajay Kumar Gupta, J.) (Joymalya Bagchi, J.)