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[Cites 0, Cited by 0] [Section 8(1)] [Section 8] [Entire Act]

State of Punjab - Subsection

Section 8(1)(xiii) in The Statutes of the Punjabi University

(xiii)Eight representatives of the teachers of such colleges, admitted to the privileges of the University as have less than 60 teachers each on their staff. Such representatives to be not below the cadre of lecturers and to have at least 10 years' experience of teaching degree class, to be appointed by rotation according to age, from among those whose names are borne on the register maintained by the Registrar for this purpose;