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Jammu & Kashmir High Court - Srinagar Bench

Makhan Lal Bhat & Ors vs U. T Of J&K & Ors on 11 November, 2020

Author: Sanjeev Kumar

Bench: Sanjeev Kumar

                                                                               Item No.107 Supp. List

                                            IN THE HIGH COURT OF JAMMU AND KASHMIR
                                                          AT SRINAGAR
                                                     (THROUGH VIRTUAL MODE)
                                                                         CM No. 5141/2020 in
                                                                         WP (C ) No. 1746/2020
                                                                         CM No. 5142/2020



                         Makhan Lal Bhat & Ors.                                      ...Petitioner(s)
                                          Through:   Mr. Mudasir Bin Hassan, Advocate.

                                V/s

                         U. T of J&K & Ors.                                          ...Respondent(s)

Through:

CORAM: HON'BLE MR. JUSTICE SANJEEV KUMAR, JUDGE (ORDER) CM No. 5141/2020.

The present application is filed seeking dispensation of requirement of filing court fee at present with the file in view of the Covid-19. For the reasons stated in the application, the same is allowed and petitioner is directed to annex the requisite court fee with the petition within a period of one week after lifting the restrictions of Covid-19 by the Government. CM disposed of.

WP (C) No. 1746/2020

Notice in the main as also in CM returnable within a period of four weeks.

List on 24th December 2020.

Meanwhile, subject to objections and till next date before the bench, it is provided that though the Tehsildar can go ahead in terms of the order impugned, passed by the Financial Commissioner (Rev) but shall not disturb the possession of the petitioner, qua the subject land.

(SANJEEV KUMAR) JUDGE Srinagar 11.11.2020 "Ab. Rashid"

ABDUL RASHID GANAI 2020.11.13 09:34 I attest to the accuracy and integrity of this document