Section 5 in The M.P. State Dental Council Rules, 1969
5. Fixation of dates for various stages of Election.
- The Returning Officer shall appoint and shall notify in the Madhya Pradesh Government Gazette and in such other manner as he thinks fit the date, time and place for-(a)The receipt of nomination papers and their scrutiny.(b)the dispatch of voting papers of the electors;(c)the Polls; and(d)the scrutiny and counting of votes.
