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[Cites 0, Cited by 0] [Section 21(1)] [Section 21] [Entire Act]

State of Karnataka - Subsection

Section 21(1)(xiii) in Rajiv Gandhi University of Health Sciences Act, 1994

(xiii)[ Six members each of whom elected to Medical Council of India, Dental Council of India, Pharmacy Council of India, Indian Nursing Council, Central Council of Indian Medicine and Central Council of Homeopathy from Karnataka Chapter] [Substituted by Act 01 of 2014 w.e.f. 01.01.2014]