Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 1] [Entire Act] State of Odisha - Subsection Section 1(6) in The Orissa Glanders and Farcy Rules, 1941 (6)"Veterinary Practitioner" means a Veterinary Practitioner appointed Under Sub-section (1) of Section 7 of the Act;
