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[Cites 0, Cited by 0] [Section 3(17)] [Section 3] [Entire Act]

State of Madhya Pradesh - Subsection

Section 3(17)(c) in The M.P. State Veterinary Council Rules, 1993

(c)Any candidate may be present in person or may send a representative duly authorised by him, in writing to watch the process of counting.