Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Bihar - Section Section 17 in Bihar Electricity Regulatory Commission (Demand Side Management) Regulations, 2014 17. Report on progress of DSM plan and expenses incurred on implementation of DSM Plan shall be submitted by the Distribution licensee every six months.
