Central Information Commission
Mrk Sridhar Reddy vs Ministry Of Railways on 25 June, 2014
CENTRAL INFORMATION COMMISSION
CLUB BUILDING (NEAR POST OFFICE)
OLD JNU CAMPUS, NEW DELHI110 067
TEL: 01126179548
Decision No.CIC/AD/C/2013/000266/VS/07233
Appeal No.CIC/AD/C/2013/000266/VS
Dated: 26.06.2014
Appellant: Shri K. Sridhar Reddy,
R/o Flt No.P1, Adarsh Bloom, Gopal
Reddy Layout, Dodda Banaswadi,
Bangalore560 043.
Respondent: Central Public Information Officer,
Dy. Chief Engineer/Gen./Construction,
South Western Railway, No.18, Millers
Road, Bangalore560 046.
Date of Hearing: 25.06.2014
ORDER
RTI application:
1. The appellant filed an RTI application on 20.11.2012 seeking information pertaining to a certain contract. The appellant filed a first appeal on 21.12.2012 with the first appellate authority (FAA). The FAA response is not on record. The appellant filed a second appeal on 08.01.2013 with the Commission.
Hearing:
2. Due to technical problems, the hearing at the video conferencing could not be held.
3. From the material available on record, it is apparent that the appellant in his RTI application of 20.11.2012 was seeking information pertaining to a certain contract.
4. The appellant addressed a communication to the Commission on 16.06.2014 stating that he had received the information sought by him in RTI application on 06.02.2013.
Decision:
5. Commission's intervention is not required in the matter.
The appeal is disposed of. Copy of decision be given free of cost to the parties.
(Vijai Sharma) Information Commissioner Authenticated true copy (V.K. Sharma) Designated Officer