Patna High Court - Orders
Anjesh Kumar @ Angesh Kumar @ Chhote @ ... vs The State Of Bihar on 25 October, 2018
Author: Vinod Kumar Sinha
Bench: Vinod Kumar Sinha
IN THE HIGH COURT OF JUDICATURE AT PATNA
Criminal Miscellaneous No.63865 of 2018
Arising Out of PS.Case No. -101 Year- 2017 Thana -ARIYARI District- SEKHPURA
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1. ANJESH KUMAR @ ANGESH KUMAR @ CHHOTE @ AJESH
KUMAR, Son of Rajeev Kumar @ Mannu Mahto, Resident of Village-
Hardas Bigha, P.S.- Fatuha, District- Patna.
.... .... Petitioner/s
Versus
1. The State of Bihar.
.... .... Opposite Party/s
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Appearance :
For the Petitioner/s : Mr. Anil Kumar, Advocate
For the Opposite Party/s : Mr. Ramchandra Singh, A.P.P.
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CORAM: HONOURABLE MR. JUSTICE VINOD KUMAR SINHA
ORAL ORDER
2 25-10-2018Heard learned counsel for the petitioner and learned A.P.P. for the State.
Call for Xerox copy of case diary along with criminal antecedent report from the Court of learned 1st Additional District and Sessions Judge, Sheikhpura in connection with Ariyari (Kasar) P. S. Case No. 101 of 2017/ POCSO Case No. 21 of 2017 and list soon after receipt thereof.
(Vinod Kumar Sinha, J) Sudha/-
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