Bombay High Court
Valathi Thevar Udayar vs The State Of Maharashtra And Anr on 8 April, 2019
Bench: Ranjit More, Bharati Harish Dangre
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
APPELLATE SIDE CRIMINAL JURISDICTION
CRIMINAL APPLN. U/S 482 NO. 899 OF 2015
Valathi Thevar Udayar ....Applicant
V/S
The State Of Maharashtra And Anr ....Respondent
Mr.Aabad Ponda i/by.Indrajeet Suryavanshi for Applicant Mr.F.R.Shaikh - APP for the State. Mr.Venkatesh Dhond,Sr. Adv. a/w.Dhawal Patil M/s. K. Ashar & Co.for R.No.2.
CORAM : RANJIT MORE. & SMT. BHARATI HARISH DANGRE, JJ DATE : 8th April, 2019 P.C. :
At the request of learned advocate for the applicant, Stand over to 22/04/2019.
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