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[Cites 0, Cited by 0] [Section 113(2)] [Section 113] [Entire Act]

State of Odisha - Subsection

Section 113(2)(j) in Cuttack Development Authority (Planning and Building Standards) Regulations, 2001

(j)in case of land originally belonging to any religious endowments, a no-objection certificate from the endowment commissioner or wakf board as the case may be ; and