Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 24] [Entire Act] State of West Bengal - Subsection Section 24(1) in The West Bengal Labour Welfare Fund Act, 1974 (1)The State Government may, by notification in the Official Gazette and subject to the condition of previous publication, made rules for carrying out the purposes of this Act.
