Jammu & Kashmir High Court
Inhabitants Of Village Balakote Poonch vs < on 31 March, 2021
Author: Sanjeev Kumar
Bench: Sanjeev Kumar
S. No.118
HIGH COURT OF JAMMU AND KASHMIR
AT JAMMU
WP(C) No. 624/2021
CM No. 2849/2021
Inhabitants of Village Balakote Poonch ...Petitioner(s)
and others
Through :- Mr. Muzaffar Iqbal Khan, Advocate
v/s
<
't
UT of J&K and others .....Respondent(s)
Through :- Mr. Ravinder Gupta, AAG
Coram: HON'BLE MR. JUSTICE SANJEEV KUMAR, JUDGE
ORDER
Notice.
Mr. Ravinder Gupta, learned AAG waives notice on behalf of the respondents. He seeks and is granted three weeks' time to file objections as also the status with regard to the construction of road from Dak Bunglow, Mendhar to Golad upto Behrote, Balakote, km 07 to km 09 RD500, Tehsil, Mendhar, District Poonch,. Respondents in their reply shall specifically indicate the reasons as to why the construction of road has been stalled.
List on 26.04.2021.
(SANJEEV KUMAR) JUDGE JAMMU 31.03.2021 Paramjeet PARAMJEET SINGH 2021.04.01 09:54 I attest to the accuracy and integrity of this document