Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Gujarat - Section Section 8 in The Civil Jails Act, 1874 8. [ Application. [Section 8 was inserted by Bombay 23 of 1959, section 4 (2)] - This Act shall apply to Civil Jails in the [State of Gujarat.]
