Section 3(1)(b) in Taxation and Other Laws (Relaxation and Amendment of Certain Provisions) Act, 2020

[Cites 0, Cited by 4] [Section 3(1)] [Section 3] [Entire Act]

Union of India - Subsection

Section 3(1)(b) in Taxation and Other Laws (Relaxation and Amendment of Certain Provisions) Act, 2020

(b)filing of any appeal, reply or application or furnishing of any report, document, return or statement or such other record, by whatever name called, under the provisions of the specified Act; or

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Union of India - Subsection

Section 3(1)(b) in Taxation and Other Laws (Relaxation and Amendment of Certain Provisions) Act, 2020