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[Cites 0, Cited by 0] [Section 22(3)] [Section 22] [Entire Act]

State of Rajasthan - Subsection

Section 22(3)(a) in Maharshi Dayanand Saraswati University Act, 1987

(a)the courses of study, admission or enrollment of students, fee, qualifications or conditions requisite for any degree, diploma, certificate or fellowship;