Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 84(2)] [Section 84] [Entire Act]

State of Andhra Pradesh - Subsection

Section 84(2)(b) in Andhra Pradesh Metropolitan Region and Urban Development Authorities Act, 2016

(b)granting permission subject to such conditions as it may consider necessary