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[Cites 0, Cited by 2] [Entire Act]

State of Andhra Pradesh - Section

Section 9 in Andhra Pradesh Agricultural University Act, 1963

9. Officers of the University.

- The following shall be the officers of the University namely;
(i)The Chancellor;
(ii)The Vice-Chancellor;
(iii)The Registrar;
(iv)The Comptroller;
(v)The Dean of Student Affairs;
(vi)The Deang of the various Faculties;
(vii)The Director of Agricultural Experiment Stations;
(viii)The Director of Extension; and
(ix)Such other persons in the service of the University as may be prescribed.