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[Cites 0, Cited by 0] [Section 26] [Entire Act]

State of Manipur - Subsection

Section 26(1) in The Manipur (Sales of Motor Spirit and Lubricants) Taxation Act, 1962

(1)Every officer, not below such rank as may be prescribed, shall within the area for which he is appointed, have power to investigate all offences punishable under this Act.