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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Uttar Pradesh - Subsection

Section 2(vii) in The U.P. Direct Recruitment through Public Service Commission Preliminary Examination Rules, 1986

(vii)"Direct Recruitment" means recruitment directly made through the Commission either by competitive examination or by selection other than by Competitive Examination as may be prescribed in Service Rules and Government orders;