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State of Madhya Pradesh - Section

Section 11 in The M.P. Cattle Diseases Rules, 1961

11. Manner of marking of compulsorily inoculated cattle.

(1)Every cattle which has been inoculated against rinderpest shall be marked on the neck or other suitable part of its body by means of chemical ink or by using any other method as may be directed by the Central Rinderpest Control Committee of Indian Council of Agricultural Research, New Delhi.
(2)The specification of marking shall be of the pattern approved by the Central Rinderpest Control Committee of Indian Council of Agricultural Research, New Delhi.