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State of Rajasthan - Section

Section 12 in Rajasthan Registration Rules, 1955 Volume II

12. Tours.

- Unless otherwise ordered by the Inspector General of Registration, each Deputy Inspector General, must inspect every Sub-Registrar's office and every District Registrar's office in his circle at least once in a year. As a rule. Deputy Inspector General should spend 20 days on tour every month. The period so fixed may be relaxed with express permission of the Inspector General of Registration for the months of May and June.Note: - Extraordinary inspections required by special circumstances should be made irrespective of the interval prescribed above. Such extraordinary inspections shall not be taken account of for the purpose of compliance with this rule.