Allahabad High Court
Ramanand vs Deputy Director Of Consolidation ... on 2 April, 2010
Author: Rakesh Sharma
Bench: Rakesh Sharma
Court No. - 8 Case :- CONSOLIDATION No. - 813 of 2008 Petitioner :- Ramanand Respondent :- Deputy Director Of Consolidation Bahraich Petitioner Counsel :- J .K.Sinha Respondent Counsel :- C.S.C. Hon'ble Rakesh Sharma J.
List this case on 8th April, 2010. Interim order, if any, granted earlier shall continue to operate till the next date of listing.
Order Date :- 2.4.2010 Bhaskar