Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 5(1)] [Section 5] [Entire Act]

State of Odisha - Subsection

Section 5(1)(d) in The Orissa Irrigation Act, 1959

(d)do all other arts necessary for the proper prosecution of any inquiry relating to any existing or projected irrigation work or watercourse under the charge of the said Irrigation Officer;