Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] Bombay Presidency - Section Section 6 in The Bombay Gas Supply Rules, 1940 6. Testing charges. - The maximum amount of the testing charge to be paid to the Company under sub-section (2) of section 7-D shall be Rs. 5 and under sub-section (2) of section 7-H shall be Rs. 10.
