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[Cites 0, Cited by 0] [Section 9] [Entire Act]

State of Rajasthan - Subsection

Section 9(31) in Rajasthan Public Parks Rules, 1959

(31)wash any article or linen, or wade or bath or pollute or poison water in any reservoir, baori, jhalra, or well of any description , tank, lake, ditch, trough, fountain, pond, fish pond, or any other pool or pond or do anything likely to cause pollution for sale any article or water,