Madras High Court
T.V.Murali vs The Commissioner on 18 March, 2024
Author: D. Krishnakumar
Bench: D. Krishnakumar, R.Vijayakumar
W.P(MD)No.14164 of 2020
BEFORE THE MADURAI BENCH OF MADRAS HIGH COURT
DATED : 18.03.2024
CORAM:
THE HONOURABLE MR.JUSTICE D. KRISHNAKUMAR
and
THE HONOURABLE MR.JUSTICE R.VIJAYAKUMAR
W.P(MD)No.14164 of 2020
and
W.M.P(MD)No.11820 of 2020
T.V.Murali ... Petitioner
vs.
1.The Commissioner,
Trichy City Corporation,
Promenade Road,
Cantonment,
Trichy – 1,
Trichy District.
2.The Assistant Commissioner,
Srirangam Zone,
Trichy City Corporation,
Srirangam Zonal Office,
Gandhi Road,
Srirangam,
Trichy – 6,
Trichy District.
3.The Joint Commissioner,
Hindu Religious and Charitable Endowments Board,
Office of the Joint Commissioner, HR & CE,
Thiruvanaikovil,
Trichy – 5, Trichy District.
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W.P(MD)No.14164 of 2020
4.The Joint Commissioner/Executive Officer,
Arulmigu Renganathar Thirukovil,
Hindu Religious and Charitable Endowments Board,
Thiruvarangam, Trichy.
5.Srinivasa Perumal Palahari Purushothama Ramanuja
Jeeyar Madam,
Represented by its Executive Officer,
Trichy.
6.V.Srinivasan ... Respondents
(R – 4 to R – 6 are suo motu impleaded vide order
dated 12.10.2020)
PRAYER : Writ Petition filed under Article 226 of the Constitution of India
praying for issuance of a Writ of Mandamus, directing the respondents 1 and
2 to take appropriate steps pertaining to the illegal construction put up by
the third respondent at property situated at Trichy District, Srirangam Taluk,
Thimmarayasumudram Revenue Village, T.S.Nos.2456 & 2457, Door
No.122, Amma Mandapam Road, Srirangam, in the light of the petitioner's
representation dated 24.09.2020 within a stipulated period fixed by this
Court.
For Petitioner : Mr.R.Sundar
For Respondent Nos.1 & 2 : Mr.R.Baskaran
for M/s.R.B.Law Associates
For Respondent No.3 : Mr.N.Satheesh Kumar
Additional Government Pleader
For Respondent No.4 : Mr.M.Saravanan
For Respondent No.5 : Mr.Ramsundarvijayraj
for M/s.Veera Associates
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W.P(MD)No.14164 of 2020
ORDER
(Order of the Court was made by D. KRISHNAKUMAR, J.) The petitioner has filed the present Writ Petition for issuance of a Writ of Mandamus, to direct the respondents 1 and 2 to take appropriate steps pertaining to the illegal construction put up by the third respondent in Trichy District, Srirangam Taluk, Thimmarayasumudram Revenue Village in T.S.Nos.2456 & 2457, Door No.122, Amma Mandapam Road, Srirangam, in the light of the petitioner's representation dated 24.09.2020 within a stipulated period fixed by this Court.
2.Today, when the matter was taken up for hearing, learned Additional Government Pleader appearing for the third respondent submits that in respect of Survey Nos.2456 and 2457 unauthorized construction has been stopped and for removal of encroachment is concerned, the issue is pending before the third respondent/Joint Commissioner, Trichy under Section 78 of the Hindu Religious and Charitable Endowments Act.
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3.In view of the abovesaid submission made by the learned Additional Government Pleader, we direct the third respondent to dispose of the said proceeding initiated under Section 78 of the Act and pass appropriate orders on merits and in accordance with law, after providing due opportunity to the parties concerned, within a period of four months from the date of receipt of a copy of this order.
4.With the above direction, this Writ Petition is disposed of. No costs. Consequently, connected Miscellaneous Petition is closed.
[D.K.K.,J.] [R.V.,J.]
18.03.2024
NCC : Yes / No
Index : Yes / No
ps
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1.The Commissioner, Trichy City Corporation, Promenade Road, Cantonment, Trichy – 1, Trichy District.
2.The Assistant Commissioner, Srirangam Zone, Trichy City Corporation, Srirangam Zonal Office, Gandhi Road, Srirangam, Trichy – 6, Trichy District.
3.The Joint Commissioner, Hindu Religious and Charitable Endowments Board, Office of the Joint Commissioner, HR & CE, Thiruvanaikovil, Trichy – 5, Trichy District.
4.The Joint Commissioner/Executive Officer, Arulmigu Renganathar Thirukovil, Hindu Religious and Charitable Endowments Board, Thiruvarangam, Trichy.
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and R.VIJAYAKUMAR,J.
ps ORDER MADE IN W.P(MD)No.14164 of 2020 DATED : 18.03.2024 6/6 https://www.mhc.tn.gov.in/judis