Section 19(1) in The Institute of Chartered Financial Analysts of India University (Nagaland) Act, 2006
(1)The Board of Governors shall consist of the following;(a)The Chancellor;(b)the Vice-Chancellor;(c)Four, persons nominated by the Sponsor;(d)Two representatives of the State Government;(e)An educationalist of repute to be nominated by the State Government;(f)One academician to be nominated by the Visitor.
