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[Cites 0, Cited by 0] [Section 25] [Entire Act]

State of Uttar Pradesh - Subsection

Section 25(9) in U.P. Juvenile Justice (Care and Protection of Children) Rules, 2004

(9)A list of the names and addresses of all recognized children's homes along with its capacity, appropriate facilities as prescribed under Section 34 of the Act, shall be listed with the committee.