Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 3] [Entire Act] State of Uttar Pradesh - Subsection Section 3(9) in The U.P. Regulation Of Money-Lending Act, 1976 (9)[ "Year of account" means a period of twelve months commencing on the first day of April of a Calendar year.] [Inserted by Section 2 of U.P. Act No. 27 of 2006.]
