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[Cites 0, Cited by 0] [Section 6] [Entire Act]

State of Andhra Pradesh - Subsection

Section 6(5) in Andhra Pradesh Physical Education Conduct of Common Entrance Test for admission into Bachelor of Physical Education (B.P.Ed.) and Under Graduation Diploma in Physical Education Courses Rules, 2004

(5)The qualifying marks in the PECET shall be 30% of the aggregate marks obtained in the actual Test Items i.e. Physical Efficiency Test of400 marks and Skill Test in Games of 100 Marks. (Total of 500 Marks) (excluding incentive marks) provided that there shall be no minimum qualifying marks for the candidates belonging to the category of Scheduled Caste and Scheduled Tribes.